Devi Chand Tiwari [U/A-227] vs Civil Judge (Junior Division) ...
2015 Latest Caselaw 3005 ALL

Citation : 2015 Latest Caselaw 3005 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Devi Chand Tiwari [U/A-227] vs Civil Judge (Junior Division) ... on 7 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 5778 of 2015
 

 
Petitioner :- Devi Chand Tiwari [U/A-227]
 
Respondent :- Civil Judge (Junior Division) Tanda Ambedkar Nagar & Others
 
Counsel for Petitioner :- Mayank Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for correction in the order dated 29.9.2015.

Counsel for the applicant submits that inadvertently the word "SD" has been mentioned in place of "JD".

I have gone through the order and there appears to be inadvertent mistake. The word "SD" shall be read as "JD".

The order dated 29.9.2015 is corrected with red ink.

Application stands disposed of accordingly.

Order Date :- 7.10.2015

MH/-

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