Shashi Rekha Singh D/O Sri ... vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 3004 ALL

Citation : 2015 Latest Caselaw 3004 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Shashi Rekha Singh D/O Sri ... vs State Of U.P.Through Secretary ... on 7 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4542 of 2009
 

 
Petitioner :- Shashi Rekha Singh D/O Sri Chandrika Prasad Singh
 
Respondent :- State Of U.P.Through Secretary Secondary Education & Ors
 
Counsel for Petitioner :- H.G.S.Parihar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed by the Counsel for the petitioner that the controversy as involved in the present case has been referred to larger Full Bench in Writ Petition No. 655/14/SS; Abhishek Tripathi Vs. State of U.P. and others and as such the writ petition may be listed after the verdict is pronounced.

Accordingly, list this case after pronouncement of the verdict by the larger Bench.

Order Date :- 7.10.2015

MH/-

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