Sunder Lal Yadav vs Shiv Prasad Anand
2015 Latest Caselaw 3003 ALL

Citation : 2015 Latest Caselaw 3003 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Sunder Lal Yadav vs Shiv Prasad Anand on 7 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 356 of 2015
 

 
Applicant :- Sunder Lal Yadav
 
Opposite Party :- Shiv Prasad Anand
 
Counsel for Applicant :- Salik Ram Yadava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counsel for the applicant has filed instant application for impleadment without service of the order of the writ court on the person, to whom he wants to implead as respondent.

Accordingly, the application is rejected with liberty to file fresh after serving the copy of the order on the new incumbent.

Order Date :- 7.10.2015

MH/-

Download the LatestLaws.com Mobile App