Manoj Kumar Verma & Another vs Anoop Kumar
2015 Latest Caselaw 3002 ALL

Citation : 2015 Latest Caselaw 3002 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Manoj Kumar Verma & Another vs Anoop Kumar on 7 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 649 of 2014
 

 
Applicant :- Manoj Kumar Verma & Another
 
Opposite Party :- Anoop Kumar
 
Counsel for Applicant :- Anil Kumar Singh Visen
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List in the week commencing 25.10.2015.

Order Date :- 7.10.2015

MH/-

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