Ishaq @ Gama Ahmad vs Smt. Champa Devi
2015 Latest Caselaw 3001 ALL

Citation : 2015 Latest Caselaw 3001 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Ishaq @ Gama Ahmad vs Smt. Champa Devi on 7 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- S.C.C. REVISION No. - 101 of 2015
 

 
Revisionist :- Ishaq @ Gama Ahmad
 
Opposite Party :- Smt. Champa Devi
 
Counsel for Revisionist :- Mohd.Aslam Khan
 
Counsel for Opposite Party :- R.K.Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for correction in the order dated 23.9.2015.

Counsel for the applicant submits that inadvertently while extending the interim order, the word "alongwith record" has been mentioned.

I have gone through the record and there appears to be inadvertent mistake. The word 'alongwith record" is deleted.

This order dated 23.9.2015 is correct with red ink.

Application stands disposed of accordingly.

Order Date :- 7.10.2015

MH/-

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