Smt. Salma Begam vs Sanjay Singh, Chief ...
2015 Latest Caselaw 2999 ALL

Citation : 2015 Latest Caselaw 2999 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Smt. Salma Begam vs Sanjay Singh, Chief ... on 7 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1743 of 2015
 

 
Applicant :- Smt. Salma Begam
 
Opposite Party :- Sanjay Singh, Chief Conservator/Field Dir. Dudhwa & Ors.
 
Counsel for Applicant :- Ankit Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Office report reveals that notice on opposite party no.3 has been served. Apart from that, Standing Counsel also informs that a fax message was sent to the opposite party no.3 on 8.9l2015 but the opposite party no.3 is not present.

Taking serious view of the matter, let bailable warrant be issued returnable on 30.10.2015.

List on 30.10.2015.

Order Date :- 7.10.2015

MH/-

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