Dr. Dinesh Chand Goyal vs State Of U.P. And Another
2015 Latest Caselaw 2993 ALL

Citation : 2015 Latest Caselaw 2993 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Dr. Dinesh Chand Goyal vs State Of U.P. And Another on 7 October, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 28509 of 2015
 
Applicant :- Dr. Dinesh Chand Goyal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajesh Kumar Srivastava,Prem Chand Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 350786 of 2015

Heard Sri Rajesh Kumar Srivastava, learned counsel for the applicant, and SriR. K. Maurya, learned A.G.A. appearing for the State, and perused the record.

The correction application is allowed and the order dated 22.09.2015 is corrected as follows :

"The paragraph no.3 of the order dated 22.09.2015, be deleted."

The office shall provide a certified copy of this order to the learned counsel for the applicant, today.

Order Date :- 7.10.2015

VKG

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