Ravindra @ Ravi And 4 Ors. vs State Of U.P. And Another
2015 Latest Caselaw 2989 ALL

Citation : 2015 Latest Caselaw 2989 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Ravindra @ Ravi And 4 Ors. vs State Of U.P. And Another on 7 October, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 21314 of 2015
 
Applicant :- Ravindra @ Ravi And 4 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Raghubir Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Time Extension No. 349783 of 2015

Heard Sri Raghubir Singh, learned counsel for the applicants and Sri R. K. Maurya, learned AGA appearing for the State and perused the record.

The present application is barred by Section 362 Cr.P.C., and is accordingly dismissed.

Order Date :- 7.10.2015

VKG

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