Citation : 2015 Latest Caselaw 2985 ALL
Judgement Date : 7 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- APPLICATION U/S 482 No. - 28230 of 2015 Applicant :- Chunna And 4 Ors. Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Rajesh Srivastava,Prince Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Ref : Crl. Misc. Correction Application No. 350776 of 2015
Heard Sri Rajesh Srivastava, learned counsel for the applicant, and Sri Nikhil Chaturvedi, learned A.G.A. appearing for the State, and perused the record.
The correction application is allowed and the order dated 18.09.2015 is corrected as follows :
"In the 2nd line of second paragraph of the order dated 18.09.2015, the word "Case No. 1664 of 2015" be deleted and in its place "Case No. 1464 of 2015" shall be read."
Order Date :- 7.10.2015
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