Mrr. Jameela Ansari vs Asstt. Commissioner Of Income Tax
2015 Latest Caselaw 2984 ALL

Citation : 2015 Latest Caselaw 2984 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Mrr. Jameela Ansari vs Asstt. Commissioner Of Income Tax on 7 October, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- INCOME TAX APPEAL No. - 117 of 2004
 

 
Appellant :- Mrr. Jameela Ansari
 
Respondent :- Asstt. Commissioner Of Income Tax
 
Counsel for Appellant :- S.D. Singh,Harsh Vardhan Gupta,S.P. Gupta
 
Counsel for Respondent :- S.C.,A.N. Mahajan,B. Agarwal,R.K. Upadhyaya
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

As prayed by the learned counsel for the petitioner, the case is passed over.

List in the next cause list.

Order Date :- 7.10.2015

MAA/-

(Surya Prakash Kesarwani,J.) (Tarun Agarwala,J.)

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