Shanker Baksh Singh vs State Of U.P.Thru Secy.Revenue ...
2015 Latest Caselaw 2979 ALL

Citation : 2015 Latest Caselaw 2979 ALL
Judgement Date : 7 October, 2015

Allahabad High Court

Shanker Baksh Singh vs State Of U.P.Thru Secy.Revenue ... on 7 October, 2015

Bench: Shabihul Hasnain, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- MISC. BENCH No. - 9334 of 2015
 

 
Petitioner :- Shanker Baksh Singh
 
Respondent :- State Of U.P.Thru Secy.Revenue Civil Sectt.Lko.And Ors.
 
Counsel for Petitioner :- Piyush Kumar Singh,Atul Tripathi
 
Counsel for Respondent :- C.S.C.,Rakesh Kumar Chaudhary
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Devendra Kumar Upadhyaya,J.

Learned counsel for the petitioner, learned Standing Counsel appearing for the State-respondents and Ms. Somuya Darr, holding brief of Sri Rakesh Kumar Chaudhary, learned counsel appearing for the respondent No.4 are present.

Learned counsel for the petitioner does not want to press this writ petition.

Accordingly, writ petition is dismissed as not pressed.

Order Date :- 7.10.2015

Sanjay

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