Vishan vs State Of U.P. Thru Secy. And 2 ...
2015 Latest Caselaw 2962 ALL

Citation : 2015 Latest Caselaw 2962 ALL
Judgement Date : 6 October, 2015

Allahabad High Court

Vishan vs State Of U.P. Thru Secy. And 2 ... on 6 October, 2015

Bench: V.K. Shukla, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23666 of 2015
 

 
Petitioner :- Vishan
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Sanjay Kumar Dwivedi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble V.K. Shukla,J.

Hon'ble Arvind Kumar Mishra-I,J.

Put up this matter on next Wednesday i.e. 14.10.2015 in computer list.

By the next date fixed, in all eventualities, learned AGA should comply with the order dated 29.09.2015 passed by this Court.

Order Date :- 6.10.2015

rkg

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