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Chandra Shekhar Rajan vs Sri Asthbhuja Prasad Tiwari (A.P. ...
2015 Latest Caselaw 2959 ALL

Citation : 2015 Latest Caselaw 2959 ALL
Judgement Date : 6 October, 2015

Allahabad High Court
Chandra Shekhar Rajan vs Sri Asthbhuja Prasad Tiwari (A.P. ... on 6 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 2275 of 2014
 

 
Applicant :- Chandra Shekhar Rajan
 
Opposite Party :- Sri Asthbhuja Prasad Tiwari (A.P. Tiwari) And Another
 
Counsel for Applicant :- Prashant Singh 'Atal'
 
Counsel for Opposite Party :- Nadeem Murtaza
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that as per order dated 28.9.2015, the case is required to be listed on 15.10.2015.

The case is wrongly listed today.

List this case on 15.10.2015 as directed earlier.

Order Date :- 6.10.2015

MH/-

 

 

 
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