Ravindra Nath & 3 Ors. vs Aaditi Singh
2015 Latest Caselaw 2958 ALL

Citation : 2015 Latest Caselaw 2958 ALL
Judgement Date : 6 October, 2015

Allahabad High Court

Ravindra Nath & 3 Ors. vs Aaditi Singh on 6 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 93 of 2015
 

 
Applicant :- Ravindra Nath & 3 Ors.
 
Opposite Party :- Aaditi Singh
 
Counsel for Applicant :- Manish Singh
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Affidavit filed by Sri Rajalingam, DM, Sultanpur is taken on record.

As prayed two weeks' time is allowed to the petitioner for filing reply, if any. In the meantime, petitioner may move appropriate application for impleadment of new incumbent.

Order Date :- 6.10.2015

MH/-

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