Sahana Praveen vs Smt. Balvinder Kaur, Chairman Lok ...
2015 Latest Caselaw 2956 ALL

Citation : 2015 Latest Caselaw 2956 ALL
Judgement Date : 6 October, 2015

Allahabad High Court

Sahana Praveen vs Smt. Balvinder Kaur, Chairman Lok ... on 6 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1737 of 2015
 

 
Applicant :- Sahana Praveen
 
Opposite Party :- Smt. Balvinder Kaur, Chairman Lok Shiksha Samiti & Another
 
Counsel for Applicant :- Devendra Pratap Singh,Ashok Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri M.M. Asthana, Counsel for the opposite party no.2 prays for and is granted two weeks' time to file an affidavit of compliance. On behalf of opposite party no.1, vakalatnama has been filed by Shri Yogendra Nath Yadav,Advocate.

The Officer, who is present today shall again appear on the next date fixed.

On the request of Counsel for the respondents, list this case on 2.11.2015.

Order Date :- 6.10.2015

MH/-

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