Pawan Kumar And Ors. vs Sri Ananad Kumar Pandey,Zila ...
2015 Latest Caselaw 2955 ALL

Citation : 2015 Latest Caselaw 2955 ALL
Judgement Date : 6 October, 2015

Allahabad High Court

Pawan Kumar And Ors. vs Sri Ananad Kumar Pandey,Zila ... on 6 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1529 of 2015
 

 
Applicant :- Pawan Kumar And Ors.
 
Opposite Party :- Sri Ananad Kumar Pandey,Zila Basic Shiksha Adhikari Amethi
 
Counsel for Applicant :- Y.S.Lohit
 
Counsel for Opposite Party :- M.M. Asthana
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Prashant Arora, Counsel for the respondent prays for and is allowed 10 days time to file affidavit of compliance.

List this case on 2.11.2015. The Officer, who is present today shall again appear on the next date fixed.

Order Date :- 6.10.2015

MH/-

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