M/S Oriental Insurance Company ... vs Smt. Shahidunnisha & Others
2015 Latest Caselaw 2948 ALL

Citation : 2015 Latest Caselaw 2948 ALL
Judgement Date : 6 October, 2015

Allahabad High Court

M/S Oriental Insurance Company ... vs Smt. Shahidunnisha & Others on 6 October, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2220 of 2006
 

 
Appellant :- M/S Oriental Insurance Company Ltd.
 
Respondent :- Smt. Shahidunnisha & Others
 
Counsel for Appellant :- Manish Goyal
 
Counsel for Respondent :- S.D. Ojha,A.R. Dubey
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

As prayed by Sri A.R.Dubey, the learned counsel for the respondent, put up on Friday, i.e., 09.10.2015 to enable him to file the W.S., which was filed before the Tribunal.

Order Date :- 6.10.2015

MAA/-

(Surya Prakash Kesarwani,J.) (Tarun Agarwala,J.)

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