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Chhedi Lal Pal & 2 Others vs State Of U.P. & 2 Others
2015 Latest Caselaw 2911 ALL

Citation : 2015 Latest Caselaw 2911 ALL
Judgement Date : 5 October, 2015

Allahabad High Court
Chhedi Lal Pal & 2 Others vs State Of U.P. & 2 Others on 5 October, 2015
Bench: Krishna Murari, Amar Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 41156 of 2015
 

 
Petitioner :- Chhedi Lal Pal & 2 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Birendra Singh
 
Counsel for Respondent :- C.S.C.,Mohan Srivastava,S.P. Singh
 

 
Hon'ble Krishna Murari,J.

Hon'ble Amar Singh Chauhan,J.

Learned Standing Counsel prays for and is allowed three weeks further time to file counter affidavit.

Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List after expiry of the aforesaid period.

Order Date :- 5.10.2015

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