Sushant And 5 Others vs State Of U.P. & Another
2015 Latest Caselaw 2909 ALL

Citation : 2015 Latest Caselaw 2909 ALL
Judgement Date : 5 October, 2015

Allahabad High Court

Sushant And 5 Others vs State Of U.P. & Another on 5 October, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 17171 of 2015
 
Applicant :- Sushant And 5 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sumit Daga
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Sumit Daga, learned counsel for the applicants is present alongwith Sri Ripusudan Yadav, learned AGA appearing for the State.

As per the office report dated 01.10.2015, the notices issued to the opposite party no.2, has been received back after service, but non appears to contest the matter on behalf of the opposite party no.2.

List the matter after four weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 5.10.2015

VKG

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