M/S ... vs The Commissioner Of Incom-Tax
2015 Latest Caselaw 2904 ALL

Citation : 2015 Latest Caselaw 2904 ALL
Judgement Date : 5 October, 2015

Allahabad High Court

M/S ... vs The Commissioner Of Incom-Tax on 5 October, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- INCOME TAX APPEAL No. - 213 of 2012
 

 
Appellant :- M/S U.P.Transformers(India)Pvt. Ltd.
 
Respondent :- The Commissioner Of Incom-Tax
 
Counsel for Appellant :- R.S. Agarwal
 
Counsel for Respondent :- S.S.C,A.N Mahajan,Ashok Kumar,B.Agarwal,CSC,D. Awasthi,G.Krishna,R.K. Upadhyay,S.Chopra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

The appeal is partly allowed.

For orders, see order of date passed in Income Tax Appeal No.01 of 2000 (M/s U.P. Transformers (India) Pvt. Ltd. Vs. The Commissioner of Income Tax.

Order Date :- 5.10.2015

MAA/-

(Surya Prakash Kesarwani,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App