Anand vs State Of U.P. & Another
2015 Latest Caselaw 2902 ALL

Citation : 2015 Latest Caselaw 2902 ALL
Judgement Date : 5 October, 2015

Allahabad High Court

Anand vs State Of U.P. & Another on 5 October, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 17855 of 2015
 
Applicant :- Anand
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sunil Kumar
 
Counsel for Opposite Party :- Govt. Advocate,S.R.Yadav
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. None responds to press this application, either of the parties.

Sri R. K. Maurya, learned AGA appearing for the State is present.

Accordingly, the present application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Office shall send a certified copy of this order to the trial court concerned to proceed with the trial, if already not concluded.

Order Date :- 5.10.2015

VKG

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