Mukesh And 5 Others vs State Of U.P. & Another
2015 Latest Caselaw 2899 ALL

Citation : 2015 Latest Caselaw 2899 ALL
Judgement Date : 5 October, 2015

Allahabad High Court

Mukesh And 5 Others vs State Of U.P. & Another on 5 October, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 17034 of 2015
 
Applicant :- Mukesh And 5 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Kanchan Ranjan,Suresh Chandra Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Tripurari Pal
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. None responds to press this application, either of the parties.

Sri R. K. Maurya, learned AGA appearing for the State is present.

Accordingly, the present application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 5.10.2015

VKG

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