Pramod Kumar Singh And 2 Others vs State Of U.P. & Another
2015 Latest Caselaw 2897 ALL

Citation : 2015 Latest Caselaw 2897 ALL
Judgement Date : 5 October, 2015

Allahabad High Court

Pramod Kumar Singh And 2 Others vs State Of U.P. & Another on 5 October, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 19753 of 2015
 
Applicant :- Pramod Kumar Singh And 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S.B. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. None responds to press this application, either of the parties.

Sri Nikhil Chaturvedi, learned AGA appearing for the State is present.

As per the office report dated 01.10.2015, the notices issued to the opposite party no.2, has been received back after service, but non appears on behalf of opposite party no.2 to contest the matter.

Accordingly, the present application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 5.10.2015

VKG

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