M/S ... vs The Commissioner Of Incom-Tax
2015 Latest Caselaw 2896 ALL

Citation : 2015 Latest Caselaw 2896 ALL
Judgement Date : 5 October, 2015

Allahabad High Court

M/S ... vs The Commissioner Of Incom-Tax on 5 October, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- INCOME TAX APPEAL No. - 214 of 2012
 

 
Appellant :- M/S U.P.Transformers(India)Pvt. Ltd.
 
Respondent :- The Commissioner Of Incom-Tax
 
Counsel for Appellant :- R.S. Agarwal
 
Counsel for Respondent :- S.S.C,A.Kumar,A.N.Mahajan,B.Agrawal,CSC,D. Awasthi,G.Krishna,R.K. Upadhyay,S.Chopra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

The appeal is partly allowed.

For orders, see order of date passed in Income Tax Appeal No.01 of 2000 (M/s U.P. Transformers (India) Pvt. Ltd. Vs. The Commissioner of Income Tax.

Order Date :- 5.10.2015

MAA/-

(Surya Prakash Kesarwani,J.) (Tarun Agarwala,J.)

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