Vijendra And 6 Others vs State Of U.P. & Another
2015 Latest Caselaw 2895 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 19035 of 2015
 
Applicant :- Vijendra And 6 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Manoj Kumar Srivastava,Rahul Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. None responds to press this application, either of the parties.

Sri R. K. Maurya, learned AGA appearing for the State is present.

As per the report of Mediation Centre dated 01.10.2015, the matter was referred to the Mediation Centre vide order dated 16.07.2015 passed by another Bench of this Court  but none of the parties have appeared before the Mediation Centre. The applicants have deposited an amount of Rs. 20,000/- in compliance of the order dated 16.07.2015 passed by this Court.

Accordingly, the present application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Office to send a copy of this order in writing to the trial court  to proceeding with the trial, if already not concluded.

Order Date :- 5.10.2015

VKG