Manoj Kumar vs State Of U.P. And Others
2015 Latest Caselaw 2879 ALL

Citation : 2015 Latest Caselaw 2879 ALL
Judgement Date : 1 October, 2015

Allahabad High Court

Manoj Kumar vs State Of U.P. And Others on 1 October, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 3398 of 2006
 

 
Petitioner :- Manoj Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ramesh Rai,Rajesh Kumar Dubey,Umesh Vats
 
Counsel for Respondent :- C.S.C.,R.P. Dubey
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for parties have not responded even in the revised call.

The matter is passed over.

Order Date :- 1.10.2015

Arun K. Singh

Download the LatestLaws.com Mobile App