Ragini Srivastava vs State Of U.P. & Others
2015 Latest Caselaw 2878 ALL

Citation : 2015 Latest Caselaw 2878 ALL
Judgement Date : 1 October, 2015

Allahabad High Court

Ragini Srivastava vs State Of U.P. & Others on 1 October, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 16009 of 2010
 

 
Petitioner :- Ragini Srivastava
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Bashishth Narain Pandey,M.P. Pandey,Madhup Narain Shukla,V.K.Srivastava
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,K.S. Pandey,Sanjay Dwivedi
 

 
Hon'ble Yashwant Varma,J.

On the request of the learned counsel for the petitioner, list this matter in the next cause list before the appropriate Court.

Office to print the name of Sri Ashok Kumar Singh as a counsel appearing for the respondents when the matter is listed next.

Order Date :- 1.10.2015

Arun K. Singh

Download the LatestLaws.com Mobile App