Rahmatullah vs State Of U.P. Thru' Secretary And ...
2015 Latest Caselaw 2876 ALL

Citation : 2015 Latest Caselaw 2876 ALL
Judgement Date : 1 October, 2015

Allahabad High Court

Rahmatullah vs State Of U.P. Thru' Secretary And ... on 1 October, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 46959 of 2007
 

 
Petitioner :- Rahmatullah
 
Respondent :- State Of U.P. Thru' Secretary And Others
 
Counsel for Petitioner :- S.D. Shukla,V.N. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

On the request of the learned counsel for the petitioner, list this matter in the next cause list before the appropriate Court.

Order Date :- 1.10.2015

Arun K. Singh

Download the LatestLaws.com Mobile App