Ved Prakash Agarwal vs State Of U.P. & Another
2015 Latest Caselaw 2872 ALL

Citation : 2015 Latest Caselaw 2872 ALL
Judgement Date : 1 October, 2015

Allahabad High Court

Ved Prakash Agarwal vs State Of U.P. & Another on 1 October, 2015

Bench: Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 73 of 1999
 

 
Revisionist :- Ved Prakash Agarwal
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- V.P.Srivastava
 
Counsel for Opposite Party :- S.C.,D.K. Dewan
 

 
Hon'ble Brijesh Kumar Srivastava-II,J.

List has been revised. None is present for the revisionist. Learned AGA is present for opposite party no. 1.

List this matter after two weeks.

Order Date :- 1.10.2015

atul

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