Rama Shankar And Others vs The Additional Sessions Judge, ...
2015 Latest Caselaw 2871 ALL

Citation : 2015 Latest Caselaw 2871 ALL
Judgement Date : 1 October, 2015

Allahabad High Court

Rama Shankar And Others vs The Additional Sessions Judge, ... on 1 October, 2015

Bench: Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6686 of 2004
 

 
Petitioner :- Rama Shankar And Others
 
Respondent :- The Additional Sessions Judge, Court No.2 Deoria And Others
 
Counsel for Petitioner :- S.S. Tripathi,A.P. Tewari
 
Counsel for Respondent :- Govt. Advocate,Sanjay Kumar Mishra,Shashi Kant Upadhyay
 

 
Hon'ble Brijesh Kumar Srivastava-II,J.

1. Adjourned on illness slip sent by learned counsel for petitioners Shri S.S. Tripathi.

2. List in next cause list.

Order Date :- 1.10.2015

MVS Chauhan/-

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