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Surendra Kumar vs State Of U.P. Thru' Secy. Medical & ...
2015 Latest Caselaw 2869 ALL

Citation : 2015 Latest Caselaw 2869 ALL
Judgement Date : 1 October, 2015

Allahabad High Court
Surendra Kumar vs State Of U.P. Thru' Secy. Medical & ... on 1 October, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 20549 of 2008
 

 
Petitioner :- Surendra Kumar
 
Respondent :- State Of U.P. Thru' Secy. Medical & Health Service & Others
 
Counsel for Petitioner :- Vinod Kumar Singh
 
Counsel for Respondent :- C.S.C.,Chandan Sharma,Sandeep Shukla,Vivek Shandilya
 

 
Hon'ble Yashwant Varma,J.

Sri Sandeep Shukla, learned counsel appearing for the contesting respondents disputes the application for adjournment as submitted on behalf of the learned counsel for the petitioner, Sri Vinod Kumar Singh. He has laid serious allegations against the genuineness of the illness slip filed.

Consequently, this petition shall be listed again on 8 October 2015 peremptorily.

Order Date :- 1.10.2015

Arun K. Singh

 

 

 
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