Raghuraj Singh vs State Of U.P. & Others
2015 Latest Caselaw 2868 ALL

Citation : 2015 Latest Caselaw 2868 ALL
Judgement Date : 1 October, 2015

Allahabad High Court

Raghuraj Singh vs State Of U.P. & Others on 1 October, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 51627 of 2009
 

 
Petitioner :- Raghuraj Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Rudra Pratap Mishra,P.K. Yadav,Ranjit Saxena
 
Counsel for Respondent :- C.S.C.,P.K. Tripathi
 

 
Hon'ble Yashwant Varma,J.

Passed over on the illness slip of Sri P.K. Tripathi, learned counsel for the respondent.

List this matter in the 'next cause list' before the appropriate Court.

Order Date :- 1.10.2015

Arun K. Singh

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