Pawan Kumar vs State Of U.P. And Others
2015 Latest Caselaw 2866 ALL

Citation : 2015 Latest Caselaw 2866 ALL
Judgement Date : 1 October, 2015

Allahabad High Court

Pawan Kumar vs State Of U.P. And Others on 1 October, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 11390 of 2006
 

 
Petitioner :- Pawan Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rishikesh Tripathi,Birendra Singh,K.S.Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner prays for and is granted a week's time to file his Rejoinder Affidavit.

List this matter again on expiry of the aforesaid period.

Order Date :- 1.10.2015

Arun K. Singh

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