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Lal Bahadur vs State Of U.P. & Others
2015 Latest Caselaw 2864 ALL

Citation : 2015 Latest Caselaw 2864 ALL
Judgement Date : 1 October, 2015

Allahabad High Court
Lal Bahadur vs State Of U.P. & Others on 1 October, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 59472 of 2009
 

 
Petitioner :- Lal Bahadur
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Jai Prakash Rai,Sanjay Kumar Pandey,Umesh Narain Sharma
 
Counsel for Respondent :- C.S.C.,Anil Tiwari
 

 
Hon'ble Yashwant Varma,J.

Passed over on the request of the learned counsel for the petitioner to be listed again in the next cause list before the appropriate  Court.

Order Date :- 1.10.2015

Arun K. Singh

 

 

 
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