Suresh Rai vs State Of U.P. & Others
2015 Latest Caselaw 2862 ALL

Citation : 2015 Latest Caselaw 2862 ALL
Judgement Date : 1 October, 2015

Allahabad High Court

Suresh Rai vs State Of U.P. & Others on 1 October, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 54512 of 2009
 

 
Petitioner :- Suresh Rai
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Sanjeev Singh,B.N.Rai,N.K. Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Order On Amendment Application No. 213210 of 2013:

This Amendment Application is not opposed by the learned Standing Counsel. Accordingly, this application is allowed.

Let necessary amendments be carried out within a period of one week.

List this matter before the appropriate Court upon expiry of the aforesaid period.

Order Date :- 1.10.2015

Arun K. Singh

Download the LatestLaws.com Mobile App