Subhash Chandra Jain & Another vs State Of U.P. & Others
2015 Latest Caselaw 2861 ALL

Citation : 2015 Latest Caselaw 2861 ALL
Judgement Date : 1 October, 2015

Allahabad High Court

Subhash Chandra Jain & Another vs State Of U.P. & Others on 1 October, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 29724 of 2010
 

 
Petitioner :- Subhash Chandra Jain & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ram Gopal Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel prays for time to study the matter further.

Accordingly, this petition is adjourned today to be listed again in the next cause list before the appropriate Court.

Order Date :- 1.10.2015

Arun K. Singh

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