Suneel Kumar Singh Chandel vs Rampur Raza Library Board & Others
2015 Latest Caselaw 4862 ALL

Citation : 2015 Latest Caselaw 4862 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Suneel Kumar Singh Chandel vs Rampur Raza Library Board & Others on 30 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 
C.M.Appln. No. 88114 of 2015
 
Case :- SERVICE SINGLE No. - 5029 of 1995
 

 
Petitioner :- Suneel Kumar Singh Chandel
 
Respondent :- Rampur Raza Library Board & Others
 
Counsel for Petitioner :- O.P.Srivastava,Alok Mathur,Anil Kumar 'Rajvanshi',G C Srivastava
 
Counsel for Respondent :- S.Mirza,A.P. Maurya,M.P. Verma,R. Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Case called out. Counsel for the petitioner is not present to press the application.

The application is rejected.

Order Date :- 30.11.2015

MH/-

Download the LatestLaws.com Mobile App