Dr. Brij Kishore Mishra & Others vs State Of U.P. Thr.Sec. (Madhyamik ...
2015 Latest Caselaw 4861 ALL

Citation : 2015 Latest Caselaw 4861 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Dr. Brij Kishore Mishra & Others vs State Of U.P. Thr.Sec. (Madhyamik ... on 30 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4953 of 2006
 

 
Petitioner :- Dr. Brij Kishore Mishra & Others
 
Respondent :- State Of U.P. Thr.Sec. (Madhyamik Shiksha) Sec. Edu Lko & Or
 
Counsel for Petitioner :- O P Srivastava,V.K.Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Standing Counsel is not prepared with the case.

As prayed by the learned Standing Counsel, list this case on 7.12.2015. It is made clear that the case will not be adjourned on the date fixed.

Order Date :- 30.11.2015

MH/-

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