Gaya Prasad vs State Of U.P. Thru Prin.Secy. ...
2015 Latest Caselaw 4859 ALL

Citation : 2015 Latest Caselaw 4859 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Gaya Prasad vs State Of U.P. Thru Prin.Secy. ... on 30 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7878 of 2004
 

 
Petitioner :- Gaya Prasad
 
Respondent :- State Of U.P. Thru Prin.Secy. Labour & 6 Ors.
 
Counsel for Petitioner :- S.K. Singh,Shikha Srivastava
 
Counsel for Respondent :- C.S.C.,Dipak Seth
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counsel for the opposite parties are directed to produce original GPF pass book and relevant record showing the actual GPF account number of the petitioner.

List this case on 10.12.2015.

Order Date :- 30.11.2015

MH/-

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