Raj Kumar Dwivedi [Objection ... vs State Of U.P. Thru Principal ...
2015 Latest Caselaw 4857 ALL

Citation : 2015 Latest Caselaw 4857 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Raj Kumar Dwivedi [Objection ... vs State Of U.P. Thru Principal ... on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 1401 of 2010
 

 
Petitioner :- Raj Kumar Dwivedi [Objection Filed]
 
Respondent :- State Of U.P. Thru Principal Secretary Energy/Electric
 
Counsel for Petitioner :- H.N. Tiwari,A M Tripathi
 
Counsel for Respondent :- C.S.C.,S.K. Awasthi,S.P. Shukla,U.N. Misra
 

 
Hon'ble Mahendra Dayal,J.

The writ petition is not infructuous.

List before appropriate Court.

Order Date :- 30.11.2015

Muk

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