Barkar Ali @ Barkatulla vs Subrati
2015 Latest Caselaw 4856 ALL

Citation : 2015 Latest Caselaw 4856 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Barkar Ali @ Barkatulla vs Subrati on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 125 of 2013
 

 
Appellant :- Barkar Ali @ Barkatulla
 
Respondent :- Subrati
 
Counsel for Appellant :- Pt.Devesh Kumar Mishra
 
Counsel for Respondent :- Rama Kant Dixit
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Shri Rama Kant Dixit.

List on 8.1.2016.

Order Date :- 30.11.2015

Muk

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