Div.Forest Officer South & Others vs Pohran & Others
2015 Latest Caselaw 4855 ALL

Citation : 2015 Latest Caselaw 4855 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Div.Forest Officer South & Others vs Pohran & Others on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 421 of 1993
 

 
Appellant :- Div.Forest Officer South & Others
 
Respondent :- Pohran & Others
 
Counsel for Appellant :- C.S.C.
 

 
Hon'ble Mahendra Dayal,J.

The learned Standing Counsel prays for further time to move application for substitution.

He is allowed time to file substitution application within three weeks.

List on 22nd December, 2015.

Order Date :- 30.11.2015

Muk

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