Mohd. Iliyas And 5 Ors. vs Smt. Ram Dulari And 6 Ors
2015 Latest Caselaw 4854 ALL

Citation : 2015 Latest Caselaw 4854 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Mohd. Iliyas And 5 Ors. vs Smt. Ram Dulari And 6 Ors on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 231 of 2008
 

 
Appellant :- Mohd. Iliyas And 5 Ors.
 
Respondent :- Smt. Ram Dulari And 6 Ors
 
Counsel for Appellant :- Mohd.Adil Khan,A.P.Singh Gaur,Ghaus Beg,Mohd.Aslam Khan,Prashant Singh Gaur
 
Counsel for Respondent :- N.Chaurasiya,Sunil Pandey
 

 
Hon'ble Mahendra Dayal,J.

As prayed by the learned counsel for the appellant list on 7.1.2016.

Interim order shall continue till the next date of listing.

Order Date :- 30.11.2015

Muk

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