Major Preetam Singh & Another vs Smt. Kamlesh Pundeer
2015 Latest Caselaw 4849 ALL

Citation : 2015 Latest Caselaw 4849 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Major Preetam Singh & Another vs Smt. Kamlesh Pundeer on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 7 of 1994
 

 
Appellant :- Major Preetam Singh & Another
 
Respondent :- Smt. Kamlesh Pundeer
 
Counsel for Appellant :- Virendra Misra
 
Counsel for Respondent :- R.K.Agrawal
 

 
Hon'ble Mahendra Dayal,J.

Shri Virendra Misra, learned counsel for the appellant is present. Shri R.K. Agrawal, learned counsel for the respondent is not present, although list has been revised.

List on 7th December, 2015.

Order Date :- 30.11.2015

Muk

Download the LatestLaws.com Mobile App