Jitendra Kumar Yadav vs State Of U.P. Thu. Secy. Secondary ...
2015 Latest Caselaw 4848 ALL

Citation : 2015 Latest Caselaw 4848 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Jitendra Kumar Yadav vs State Of U.P. Thu. Secy. Secondary ... on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 8483 of 2009
 

 
Petitioner :- Jitendra Kumar Yadav
 
Respondent :- State Of U.P. Thu. Secy. Secondary Education ,Govt. Of U.P.
 
Counsel for Petitioner :- Ramesh Pandey
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Mahendra Dayal,J.

The writ petition is not infructuous as informed by the learned Standing Counsel.

List before appropriate Court.

Order Date :- 30.11.2015

Muk

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