Suresh Chandra Srivastava S/O Lt. ... vs State Of U.P. Thru Secy. Gramya ...
2015 Latest Caselaw 4847 ALL

Citation : 2015 Latest Caselaw 4847 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Suresh Chandra Srivastava S/O Lt. ... vs State Of U.P. Thru Secy. Gramya ... on 30 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2297 of 2009
 

 
Petitioner :- Suresh Chandra Srivastava S/O Lt. Kailash Nath Srivastava
 
Respondent :- State Of U.P. Thru Secy. Gramya Vikas & Others
 
Counsel for Petitioner :- V.K. Srivastava,Vijay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Due to paucity of time, case could not be taken up.

List on 16.12.2015.

Relevant record, as directed earlier, shall be produced on that date.

Order Date :- 30.11.2015

MH/-

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