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Bhagauti Prasad Dubey @ Bhagauti ... vs Avadhesh Kumar & Another
2015 Latest Caselaw 4846 ALL

Citation : 2015 Latest Caselaw 4846 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Bhagauti Prasad Dubey @ Bhagauti ... vs Avadhesh Kumar & Another on 30 November, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 338 of 2013
 

 
Appellant :- Bhagauti Prasad Dubey @ Bhagauti Din Dubey & Others
 
Respondent :- Avadhesh Kumar & Another
 
Counsel for Appellant :- Mohammad Aslam Khan
 
Counsel for Respondent :- Ram Singh
 

 
Hon'ble Mahendra Dayal,J.

On the request of learned counsel for the appellants list on 6th January, 2016.

Interim order shall continue till the next date of listing.

Order Date :- 30.11.2015

Muk

 

 

 
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