Sanjay Kumar Pandey vs State Of U.P. Thru The Secy.Law ...
2015 Latest Caselaw 4845 ALL

Citation : 2015 Latest Caselaw 4845 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Sanjay Kumar Pandey vs State Of U.P. Thru The Secy.Law ... on 30 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 691 of 2013
 

 
Petitioner :- Sanjay Kumar Pandey
 
Respondent :- State Of U.P. Thru The Secy.Law Govt.Of U.P. Lukcnow &Others
 
Counsel for Petitioner :- Umesh Kumar Srivastava,Dhirendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request made on behalf of Sri Gaurav Mehrtora, a weeks' further time is allowed to seek instructions in the matter.

List thereafter.

Order Date :- 30.11.2015

MH/-

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