Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Zila ... vs M/S Ashoka Marketing Ltd., Thru. ...
2015 Latest Caselaw 4842 ALL

Citation : 2015 Latest Caselaw 4842 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Zila ... vs M/S Ashoka Marketing Ltd., Thru. ... on 30 November, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 255 of 2015
 

 
Appellant :- Zila Parishad/Panchayat,Faizabad Thru. Upper Mukhya Adhikari
 
Respondent :- M/S Ashoka Marketing Ltd., Thru. Manaer (M.D.) & Anr.
 
Counsel for Appellant :- Rajeev Narayan Pandey
 

 
Hon'ble Mahendra Dayal,J.

Issue notice on the application for condonation of delay returnable by 5th January,2016.

List on 5th January, 2016.

Order Date :- 30.11.2015

Muk

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter