Smt. Neetu Alias Pooja Throu Grand ... vs Sobaran And Ors.
2015 Latest Caselaw 4841 ALL

Citation : 2015 Latest Caselaw 4841 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Smt. Neetu Alias Pooja Throu Grand ... vs Sobaran And Ors. on 30 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 284 of 2015
 

 
Petitioner :- Smt. Neetu Alias Pooja Throu Grand Mother Smt.Kamla
 
Respondent :- Sobaran And Ors.
 
Counsel for Petitioner :- Girender Pal Singh
 
Counsel for Respondent :- Govt.Advocate,Sunil Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Case called out. No one is present on behalf of the petitioner even in the revised list while learned counsel for the opposite party nos. 1 and 2 as well as learned A.G.A are present.

This habeas corpus petition is dismissed for want of prosecution.

Order Date :- 30.11.2015

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